Citation : 2022 Latest Caselaw 4342 AP
Judgement Date : 20 July, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.:S.A.No.148 of 2022 PROCEEDING SHEET
Sl. Date ORDER OFFICE No. NOTE
20.07.2022 SRS, J I.A.No.2 of 2022
The application is filed to amend the grounds of appeal by replacing the A.S.No.84 of 2017 in the place of A.S.No.61 of 2017.
The above second appeal is filed against the Judgment and Decree in A.S.No.84 of 2017. However in the grounds of appeal it was mistakenly mentioned as A.S.61 of 2017.
In view of the same, I.A.No.2 of 2022 is ordered.
Registry is directed to correct A.S.No.61 of 2017 to A.S.No.84 of 2017.
________ SRS, J
S.A.No.148 of 2022
List the matter on 27.07.2022.
________ SRS, J NPA
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