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M/S. Arthi Nursing Home vs The Commissioner Of Income Tax,
2022 Latest Caselaw 4302 AP

Citation : 2022 Latest Caselaw 4302 AP
Judgement Date : 19 July, 2022

Andhra Pradesh High Court - Amravati

M/S. Arthi Nursing Home vs The Commissioner Of Income Tax, on 19 July, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: I.T.T.A.No. 49 of 2008

                              PROCEEDING SHEET

Sl.
                                         ORDER

No DATE

5. 19.07.2022 CPK, J & TRR, J

No representation on behalf of the appellant.

Post on 20.07.2022 under the caption, "for Judgment".

________ CPK, J

________ TRR, J

EPS

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M/S. Arthi Nursing Home vs The Commissioner Of Income Tax,
2022 Latest Caselaw 4302 AP

LatestLaws Partner Event : MAIMS

M/S. Arthi Nursing Home vs The Commissioner Of Income Tax,2022 Latest Caselaw 4302 AP

LatestLaws Partner Event : MAIMS

M/S. Arthi Nursing Home vs The Commissioner Of Income Tax,
2022 Latest Caselaw 4302 AP