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M/S. Gajavelli Narasimha Rao And ... vs Koppuravuri Venkateswarlu
2022 Latest Caselaw 3630 AP

Citation : 2022 Latest Caselaw 3630 AP
Judgement Date : 5 July, 2022

Andhra Pradesh High Court - Amravati

M/S. Gajavelli Narasimha Rao And ... vs Koppuravuri Venkateswarlu on 5 July, 2022

           THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI


                    Appeal Suit No. 130 of 2012

JUDGMENT:

No representation for the appellants in spite of the appeal being

listed under the caption "For Dismissal".

Sri R. Bhagyaraj, learned counsel representing Sri N.Subba Rao,

learned counsel for the respondent is present.

Accordingly, the appeal is dismissed for default.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, shall stand closed.

________________ B.S BHANUMATHI, J 05th July, 2022 RAR

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