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Pedalanka Venkateswarlu vs B Rajasekhar
2022 Latest Caselaw 3629 AP

Citation : 2022 Latest Caselaw 3629 AP
Judgement Date : 5 July, 2022

Andhra Pradesh High Court - Amravati

Pedalanka Venkateswarlu vs B Rajasekhar on 5 July, 2022

Bench: M.Ganga Rao

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO.: CC.No.129 of 2020

PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

07. 05.07.2022 MGR,J

Learned counsel for the petitioner seeks adjournment to cite judgments in support of his contentions.

Post on 12.07.2022 ______ MGR, J Vjl

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