Ch. Venkateswara Reddy, vs The Southern Power Distribution ...
2022 Latest Caselaw 3627 AP

         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.2222 of 2015

JUDGMENT:-

No representation from the side of the petitioners.

The matter is listed under the caption 'for dismissal'.

On 28.06.2022, the following order was passed:-

"None appeared for the petitioners on 13.06.2022.

Today also there is no representation for the petitioners.

List on 05.07.2022 under the caption "for dismissal"."

In view of the aforesaid, it appears that the petitioners are no

longer interested in prosecuting the matter.

Accordingly, the Writ Petition is dismissed for want of

prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 05.07.2022 SCS

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THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.2222 of 2015

Date: 05.07.2022

Scs