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Dr. B. Chamundeswari Devi vs Sri Venkateswara Veterinary ...
2022 Latest Caselaw 3421 AP

Citation : 2022 Latest Caselaw 3421 AP
Judgement Date : 4 July, 2022

Andhra Pradesh High Court - Amravati
Dr. B. Chamundeswari Devi vs Sri Venkateswara Veterinary ... on 4 July, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.4050 of 2012 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J 04.07.2022 The writ petition is dismissed for non prosecution (vide separate judgment) ________ RNT,J Gk

 
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