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Guduri Santhisri vs Guduri Venkata Rao
2022 Latest Caselaw 3415 AP

Citation : 2022 Latest Caselaw 3415 AP
Judgement Date : 4 July, 2022

Andhra Pradesh High Court - Amravati

Guduri Santhisri vs Guduri Venkata Rao on 4 July, 2022

       HON'BLE SRI JUSTICE U.DURGA PRASAD RAO

AND HON'BLE SRI JUSTICE GANNAMANENI RAMAKRISHNA PRASAD

CIVIL MISCELLANEOUS APPEAL No.135 of 2006

JUDGMENT: (per UDPR, J)

When the matter is taken up for hearing, learned counsel for

appellant, Sri Prabhunath Vasireddy, seeks permission of this Court to

withdraw the civil miscellaneous appeal and also made an

endorsement to that effect.

Permission for withdrawal is accorded.

Accordingly, this civil miscellaneous appeal is dismissed as

withdrawn. No costs. As a sequel, interlocutory applications pending,

if any, shall stand closed.

_________________________ U.DURGA PRASAD RAO, J

____________________________ G.RAMAKRISHNA PRASAD, J

04.07.2022 SS

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