K Anwar Hussain vs The State Of Andhra Pradesh,
2022 Latest Caselaw 3264 AP

Citation : 2022 Latest Caselaw 3264 AP
Judgement Date : 1 July, 2022

Andhra Pradesh High Court - Amravati

K Anwar Hussain vs The State Of Andhra Pradesh, on 1 July, 2022

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                 MAIN CASE:      W.P.No.1658 of 2022

                          PROCEEDING SHEET
Sl. DATE                             ORDER                            OFFICE
No.                                                                    NOTE
8   01.07.2022

KVL,J

Learned counsel for the petitioner relies upon the judgment of this Court in WP No.531 of 2021 dated 10.02.2021.

Learned Government Pleader submits that the promotion file is sent to the CCLA and the same is pending with CCLA and seeks time to get written instructions.

Post the matter on 06.07.2022.

_______ KVL, J

BSS

Download the LatestLaws.com Mobile App