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Rayapati Sathayaranayana ... vs Rayapati Sarojamma
2022 Latest Caselaw 3258 AP

Citation : 2022 Latest Caselaw 3258 AP
Judgement Date : 1 July, 2022

Andhra Pradesh High Court - Amravati

Rayapati Sathayaranayana ... vs Rayapati Sarojamma on 1 July, 2022

Bench: B S Bhanumathi

                 THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI

                              A.S.No.83 of 2012

JUDGMENT:

Memo has been filed by the respondents reporting death of sole

appellant on 02.05.2021 and the particulars of LRs are also indicated.

Yet, there is no representation for the appellant. Since the appeal got

abated for want of bringing LRs of the appellant within the period of limitation,

the appeal is closed as abated. There shall be no order as to costs.

Pending miscellaneous petitions, if any, shall stand closed.

_________________ B.S.Bhanumathi, J Dt.01.07.2022 PNV

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