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K S Kumar, E.Godavari Dist 1 Other vs M/S Naga Sai Agencies, ...
2022 Latest Caselaw 3254 AP

Citation : 2022 Latest Caselaw 3254 AP
Judgement Date : 1 July, 2022

Andhra Pradesh High Court - Amravati

K S Kumar, E.Godavari Dist 1 Other vs M/S Naga Sai Agencies, ... on 1 July, 2022

Bench: Ravi Cheemalapati

          THE HON'BLE SRI JUSTICE RAVI CHEEMALAPATI

            Civil Miscellaneous Appeal No.116 of 2016

JUDGMENT:

When the matter is taken up for hearing, learned counsel for

the appellants submitted that on 20.02.2019 the parties have

compromised the matter and therefore, the petitioners may be

permitted to withdraw the appeal.

In view of the submissions and endorsement made by the

learned counsel for the appellants, this Civil Miscellaneous Appeal is

dismissed as withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

________________________ JUSTICE RAVI CHEEMALAPATI

Date : 01.07.2022

SPP

THE HON'BLE SRI JUSTICE RAVI CHEEMALAPATI

C.M.A.NO.116 of 2016

Date : 01.07.2022

SPP

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