CRLA/1299/2017
2022 Latest Caselaw 90 AP

              HIGH COURT OF ANDHRA PRADESH

             MAIN CASE No: Crl.A.No.1299 OF 2017
                        PROCEEDING SHEET
Sl.                                                                     OFFICE
      DATE         ORDER
No                                                                      NOTE.
05.   06.01.2022   RNT,J

                             ON FOR BEING MENTIONED

                                                                          .

In the judgment dated 24.12.2021, passed in I.A.No.2 of 2021, the name of the learned counsel for the appellants has been incorrectly typed as Sri K. Suresh Reddy instead of Sri A. Sreekanth Reddy.

The same is corrected in paragraphs 1 and 5 of the judgment dated 24.12.2021.

The Registry shall upload the corrected copy of the judgment which shall replace the earlier one, if already uploaded.

Let the corrected copy of the judgment be issued to the concerned.

________ RNT,J Gk