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Shaik Baji vs The State Of A.P.
2022 Latest Caselaw 217 AP

Citation : 2022 Latest Caselaw 217 AP
Judgement Date : 18 January, 2022

Andhra Pradesh High Court - Amravati
Shaik Baji vs The State Of A.P. on 18 January, 2022
        HIGH COURT OF ANDHRA PRADESH
             MAIN CASE No: Crl.R.C.No.660 OF 2008
                         PROCEEDING SHEET
Sl.                                                                            OFFICE
      DATE         ORDER
No                                                                             NOTE.
                   RNT,J
7.    18.01.2022          Hearing is taking place through virtual mode.
                          Heard Sri A.Rama Rao, learned counsel for the
                   petitioner/revisionist and Sri S.Venkata Sainath, learned
                   Special Assistant Public Prosecutor for respondent No.2.

No representation from the respondent/ complainant (respondent No.1).

Judgment reserved.

________ RNT,J Scs

 
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