L.Venkateswarlu vs State Of Andhra Pradesh
2022 Latest Caselaw 995 AP

Citation : 2022 Latest Caselaw 995 AP
Judgement Date : 23 February, 2022

Andhra Pradesh High Court - Amravati

L.Venkateswarlu vs State Of Andhra Pradesh on 23 February, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.11560 of 2021
                        PROCEEDING SHEET
Sl.                                                                     OFFICE
      DATE         ORDER
No                                                                      NOTE.
                   RNT,J
09.   23.02.2022         Heard the learned counsel for the petitioner
                   and also Sri Srinivasa Rao, learned Government
                                                                          .

Pleader for Services-I.

Judgment reserved.

________ RNT,J Gk

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