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Kolliboina Veerraju, vs The Special Grade Deputy ...
2022 Latest Caselaw 971 AP

Citation : 2022 Latest Caselaw 971 AP
Judgement Date : 22 February, 2022

Andhra Pradesh High Court - Amravati
Kolliboina Veerraju, vs The Special Grade Deputy ... on 22 February, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.RC.No.1452 of 2008

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 22.02.2022 RNT,J

"Separate judgment is delivered dismissing the revision."

_________ RNT, J Dsr

 
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