R. Gnana Prakash, vs The A.P. Southern Power ...
2022 Latest Caselaw 848 AP

                HIGH COURT OF ANDHRA PRADESH : AMARAVATI

     MAIN CASE: W.P.No.23518 of 2012

                              PROCEEDINGS SHEET

Sl.      DATE                                  ORDER                                  OFFICE
                                                                                       NOTE
No.
                                        (Through virtual mode)

27     15.02.2022

Dr.KMR,J

Mr. P. Chakravarthy, learned counsel representing Mr. O. Manohar Reddy, learned counsel for the petitioner, sought time for arguing the matter.

On 14.02.2022, learned counsel for the petitioner sought time to produce a copy of the judgment in W.A.No.1434 of 2009, dated 10.11.2009, but it is not available on record.

Learned counsel for the petitioner is directed to verify whether the said Judgment is filed in the Registry or not.

As prayed for by the learned counsel for the petitioner, Post on 23.02.2022.

__________ Dr. KMR,J

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