On A Request Made By The Learned vs Unknown
2022 Latest Caselaw 832 AP

Citation : 2022 Latest Caselaw 832 AP
Judgement Date : 14 February, 2022

Andhra Pradesh High Court - Amravati

On A Request Made By The Learned vs Unknown on 14 February, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.159 of 2017

                           PROCEEDING SHEET

Sl.No
                                           ORDER

DATE

11. 14.2.2022 CPK, J & NVL, J

I.A.No.1 of 2022

On a request made by the learned Additional Public Prosecutor, post on 15.2.2022.

Meanwhile, Sri M.Chalapati Rao, learned counsel for the petitioner/appellant shall furnish a copy of the judgment to the learned Additional Public Prosecutor.

___________ CPK, J

___________ NVL, J AMD

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