Pattam Gousha Bi, vs Pattan John Shaida, Another,
2022 Latest Caselaw 786 AP

Citation : 2022 Latest Caselaw 786 AP
Judgement Date : 10 February, 2022

Andhra Pradesh High Court - Amravati

Pattam Gousha Bi, vs Pattan John Shaida, Another, on 10 February, 2022

             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: Crl.RC.No.1743 of 2006


                             PROCEEDING SHEET

SL.     DATE                               ORDER                             OFFICE
NO.                                                                           NOTE

14.   10.02.2022   RNT,J
                                  (through virtual mode)

                           Heard Sri Soora Venkata Sainath, learned
                   Spl.   Asst.   Public   Prosecutor      for   the   2nd
                   respondent/State.       He   has     concluded      his

arguments.

Judgment reserved.

_________ RNT, J Dsr

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