Learned Counsel For The vs Unknown
2022 Latest Caselaw 781 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.1 of 2022

                               PROCEEDING SHEET

Sl.                                                                          OFFICE
                                           ORDER

No DATE NOTE

03. 10.02.2022 CPK, J & Dr. KMR, J

I.A.No.1 of 2022

Learned counsel for the petitioner shall place on record the judgments of the Hon'ble Supreme Court where limitation is extended due to pandemic

List on 22.02.2022.

________________ CPK, J

________________ Dr. KMR, J Ivd