Learned Counsel For The vs Unknown
2022 Latest Caselaw 9915 AP

Citation : 2022 Latest Caselaw 9915 AP
Judgement Date : 29 December, 2022

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 29 December, 2022

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                    MAIN CASE NO.: C.R.P.No.2811 of 2022
                             PROCEEDING SHEET


Sl.                                                                 OFFICE
No
         Date                           ORDER                        NOTE


01    29.12.2022

SRS,J

Learned counsel for the petitioner shall

file counter filed by judgment debtor in

E.P.No.48 of 2020.

List the matter on 02.01.2023.

___________ SRS, J PVD

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