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MACMA/623/2019
2022 Latest Caselaw 9898 AP

Citation : 2022 Latest Caselaw 9898 AP
Judgement Date : 28 December, 2022

Andhra Pradesh High Court - Amravati
MACMA/623/2019 on 28 December, 2022
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 623 of 2019

                          PROCEEDING SHEET

 Sl.
 No       DATE                                                        OFFICE
                                      ORDER

NOTE

03. 28.12.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J

dvsn

 
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