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Proceeding Sheet vs Unknown
2022 Latest Caselaw 9878 AP

Citation : 2022 Latest Caselaw 9878 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 27 December, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.1804 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

9) 27.12.2022 AVRB, J

Heard the arguments of Smt. Nimmagadda Revathi, learned counsel, representing the learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

The matter is reserved for judgment.

________ AVRB,J PGR

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