MACMA/1407/2017
2022 Latest Caselaw 9874 AP

Citation : 2022 Latest Caselaw 9874 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati

MACMA/1407/2017 on 27 December, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 1407 of 2017

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                       OFFICE
                                         ORDER

NOTE

06. 27.12.2022 BVLNC, J

Heard both sides. Reserved for judgment.

___________ BVLNC, J

dvsn

Download the LatestLaws.com Mobile App