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WP/41666/2022
2022 Latest Caselaw 9872 AP

Citation : 2022 Latest Caselaw 9872 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati
WP/41666/2022 on 27 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 41666 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

02. 27.12.2022 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr

 
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