Heard The Arguments Of Sri P. ... vs Unknown
2022 Latest Caselaw 9859 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.130 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

15 ) 26.12.2022 AVRB, J

Heard the arguments of Sri P. Narahari Babu, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

The matter is reserved for judgment. Learned counsel for the appellant during the course of arguments would contend that if for any reason in the event of dismissal of the appeal, the Court may consider to reduce the term of imprisonment because now the appellant is aged about 60 years.

________ AVRB,J PGR