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Lr.K. Murthy vs The Divisional Railway Manager ...
2022 Latest Caselaw 9849 AP

Citation : 2022 Latest Caselaw 9849 AP
Judgement Date : 24 December, 2022

Andhra Pradesh High Court - Amravati
Lr.K. Murthy vs The Divisional Railway Manager ... on 24 December, 2022
Bench: Ahsanuddin Amanullah, B S Bhanumathi
    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


      HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH
                          AND
         HON'BLE Ms. JUSTICE B. S. BHANUMATHI


               WRIT PETITION No.5304 OF 2006


L. R. K. Murthy, S/o Venkata Subbarao,
Aged about 50 years, Occu: MCM/PAT/VAT,
R/o Type-II 31/A, Railway Quarters,
Vatlur, Pedapadu Mandal, West Godavari District
                                              ...               Petitioner
             Versus

The Divisional Railway Manager,
South Central Railway, Vijayawada Division,
Vijayawada
                                                    ...     Respondent

Counsel for the petitioner : Mr.K. Sudhakar Reddy, Advocate

Counsel for the respondent : Mr. Vivek Chandra Sekhar, S.

Mr. K. Krishna Raju Ms. T. Bala Jayasree, Advocates

ORAL JUDGMENT Date: 24.12.2021

(Per Hon'ble Mr. Justice Ahsanuddin Amanullah)

Nobody appears on behalf of the petitioner. Mr. Sai

Naveen, learned counsel, representing Mr. Vivek Chandra Sekhar,

learned counsel for the respondent is present.

2. On 22.12.2021 also, nobody has appeared and the

matter was directed to be listed today under the caption 'For

Dismissal', as has been done.

3. In the aforesaid background, the writ petition stands

dismissed for non-prosecution.

4. Miscellaneous petitions, if any pending, also stand

disposed of.

________________________________ (AHSANUDDIN AMANULLAH,J)

________________________ (B. S. BHANUMATHI,J)

MP

HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH AND HON'BLE Ms. JUSTICE B. S. BHANUMATHI

WRIT PETITION No.5304 OF 2006

Date : 24-12-2021

MP

 
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