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Kota Koteshwara Rao vs The State Of Andhra Pradesh
2022 Latest Caselaw 9842 AP

Citation : 2022 Latest Caselaw 9842 AP
Judgement Date : 23 December, 2022

Andhra Pradesh High Court - Amravati
Kota Koteshwara Rao vs The State Of Andhra Pradesh on 23 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 41489 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 23.12.2022 RNT, J

"Separate judgment is passed dismissing the writ petition."

_________ RNT, J Dsr

 
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