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M/S.United India Insurance ... vs Smt.Gummadi Sridevi
2022 Latest Caselaw 9818 AP

Citation : 2022 Latest Caselaw 9818 AP
Judgement Date : 22 December, 2022

Andhra Pradesh High Court - Amravati

M/S.United India Insurance ... vs Smt.Gummadi Sridevi on 22 December, 2022

Bench: M.Ganga Rao, V Srinivas

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: M.A.C.M.A.No.806 of 2009 and CMA(S.R) No.15236 of 2004

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 22.12.2022 MGR, J & SV, J

Heard both the learned counsel and received calculation memo.

Reserved 'for judgment'.

_________ MGR, J

________ SV, J Pab

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