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Chamidisetty Srinivasulu vs The State Of Ap
2022 Latest Caselaw 9689 AP

Citation : 2022 Latest Caselaw 9689 AP
Judgement Date : 15 December, 2022

Andhra Pradesh High Court - Amravati
Chamidisetty Srinivasulu vs The State Of Ap on 15 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 34674 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

02. 15.12.2022 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
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