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C.R.Krishna Bhattar vs Smt.Kaaviraju Lakshmamma Anr
2022 Latest Caselaw 9684 AP

Citation : 2022 Latest Caselaw 9684 AP
Judgement Date : 15 December, 2022

Andhra Pradesh High Court - Amravati

C.R.Krishna Bhattar vs Smt.Kaaviraju Lakshmamma Anr on 15 December, 2022

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.282 of 2001

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

35. 15-12-2022 BSS, J

This Second appeal is dismissed as abated. No order as to costs. Consequently, miscellaneous petitions if any, stand closed. Interim stay if any, granted shall stand vacated. (vide separate Judgment)

________ BSS, J

Bsv

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