Kandula Uma W/O Late Sri Rama ... vs The District Collector, West ...
2022 Latest Caselaw 9678 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                    &
             HON'BLE MR. JUSTICE NINALA JAYASURYA

                      WRIT APPEAL No.808 OF 2008
                         (Through physical mode)

Kandula Uma W/o late Sri Rama Murthy,
aged 48 years, Hindu, Occ: House wife,
R/o Dppr No.1-15-3, Vamsi Krishna Nagar,
Bhimavaram, West Godavari District.
                                                       .. Appellant
                                 Versus

The District Collector, West Godavari District
at Eluru, and others.
                                                     ...Respondents
                                  ***

ORAL JUDGMENT Dt:15.12.2022

(per Prashant Kumar Mishra, CJ)

1. Mr. Y. Venkatesh, learned counsel on behalf of Mr. V.

Venkataramana, learned counsel for the appellant, would submit that

this writ appeal has been rendered infructuous.

2. Recording the above submission, this Writ Appeal is dismissed

as infructuous. No costs. All the pending miscellaneous applications

shall stand closed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE NINALA JAYASURYA

W.A.No.808 of 2008

(per Prashant Kumar Mishra, CJ)

Dt:15.12.2022

Nn