Berri Venkata Lakshmi 2 Ors vs Guduri Krupanandam
2022 Latest Caselaw 9615 AP

Citation : 2022 Latest Caselaw 9615 AP
Judgement Date : 14 December, 2022

Andhra Pradesh High Court - Amravati

Berri Venkata Lakshmi 2 Ors vs Guduri Krupanandam on 14 December, 2022

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: S.A.No.748 of 2011

                                PROCEEDING SHEET

Sl.                                                                           OFFICE
No      DATE                             ORDER                                 NOTE


15    14.12.2022

Dr.VRKS,J

Learned counsel on both sides are in attendance and submitted arguments in continuation, arguments concluded.

Judgment Reserved.

___________ Dr.VRKS,J

GRL

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