Syed Kalesha, Chittoor Dist. ... vs A. Sreenivasulu, Nellore 3 Others
2022 Latest Caselaw 9591 AP

Citation : 2022 Latest Caselaw 9591 AP
Judgement Date : 13 December, 2022

Andhra Pradesh High Court - Amravati

Syed Kalesha, Chittoor Dist. ... vs A. Sreenivasulu, Nellore 3 Others on 13 December, 2022

Bench: B V Chakravarthi

                    HIGH COURT OF ANDHRA PRADESH

                      MAIN CASE No. M.A.C.M.A.2 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                    OFFICE
                                     ORDER

NOTE

15. 13.12.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J dvsn

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