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Boya Badannagari Laxmanna, ... vs The State, Rep. By P.P., ...
2022 Latest Caselaw 9500 AP

Citation : 2022 Latest Caselaw 9500 AP
Judgement Date : 8 December, 2022

Andhra Pradesh High Court - Amravati

Boya Badannagari Laxmanna, ... vs The State, Rep. By P.P., ... on 8 December, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Criminal Appeal No.345 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

8) 08.12.2022 AVRB, J

Heard the arguments of Sri P. Veera Reddy, designated Senior Counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

For pronouncement of judgment, list it on 14.12.2022.

________ AVRB,J PGR

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