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Sri Paidimamba Reddy Chervuu ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 9497 AP

Citation : 2022 Latest Caselaw 9497 AP
Judgement Date : 8 December, 2022

Andhra Pradesh High Court - Amravati

Sri Paidimamba Reddy Chervuu ... vs The State Of Andhra Pradesh on 8 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 29841 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 08.12.2022 RNT, J

Learned counsel for the petitioner prays for and is granted three weeks further time to file the copy of the judgment in the second appeal, in terms of the earlier order dated 15.11.2022.

List after three weeks.

_________ RNT, J Dsr

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