Shaik Mahaboob Basha, vs The State Of A.P.,
2022 Latest Caselaw 9434 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.457 of 2007

                           PROCEEDING SHEET

Sl.No
                                         ORDER

DATE

15. 07.12.2022 AVRB, J

A.P.High Court Legal Services Committee nominated Sri T.S.Rayalu, advocate to defend the appellant in this case. Today, he is physically present and reported ready for hearing.

Heard the arguments of Sri T.S.Rayalu, State Brief Counsel on behalf of the appellant and Sri Y.Jagadeeswara Rao, learned Public Prosecutor.

For pronouncement of judgment, list the matter on 22.12.2022.

___________ AVRB, J AG