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Pothireddy Triveni Akanksha vs The Principle Secretary,
2022 Latest Caselaw 9423 AP

Citation : 2022 Latest Caselaw 9423 AP
Judgement Date : 7 December, 2022

Andhra Pradesh High Court - Amravati

Pothireddy Triveni Akanksha vs The Principle Secretary, on 7 December, 2022

Bench: Gannamaneni Ramakrishna Prasad

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: W.P. No.37305 OF 2022

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

03. 07.12.2022 GRKP, J

Heard the submissions of the Learned Counsel for the Writ Petitioner and the Learned Government Pleader.

Judgment is Reserved.

___________ GRKP, J

GPJ

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