Citation : 2022 Latest Caselaw 9383 AP
Judgement Date : 6 December, 2022
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.394 OF 2017
(Though physical mode)
K. Vijaya Bhaskar Reddy, S/o Chinna Reddy,
aged about 58 years, Occ: Contractor,
R/o Pandiveedu Village, B. Kodur Mandal,
Kadapa District.
.. Appellant
Versus
L. Obul Reddy, S/o Lakshmi Reddy,
Aged about 65 years, R/o 4/515-19,
Y.S. Nagar, Kadapa, and others.
... Respondents
***
ORAL JUDGMENT Dt:06.12.2022
(per Prashant Kumar Mishra, CJ)
1. Ms. G. Nanusha, learned counsel appearing on behalf of
Mr. K.C. Reddy, learned counsel for the appellant, seeks permission of
this Court to withdraw this appeal.
2. Permission is accorded.
3. Accordingly, the Writ Appeal is dismissed as withdrawn. No
costs. The status quo granted by this Court vide order dated
28.03.2017 shall stand vacated. All the pending miscellaneous
applications shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
W.A.No.394 OF 2017
(per Prashant Kumar Mishra, CJ)
Dt:06.12.2022
Nn
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