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Sarangam Dayakar Rao, vs State Of A.P., Rep By Pp.,
2022 Latest Caselaw 9376 AP

Citation : 2022 Latest Caselaw 9376 AP
Judgement Date : 6 December, 2022

Andhra Pradesh High Court - Amravati
Sarangam Dayakar Rao, vs State Of A.P., Rep By Pp., on 6 December, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

CRIMINAL APPEAL No.588 OF 2009

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

09. 06.12.2022 AVRB, J:

Heard arguments of Sri Shaik Mohammed Ismail, learned counsel, representing learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing learned Public Prosecutor.

Reserved for judgment.

____________ AVRB, J Dsh

 
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