United India Ins Co Ltd., ... vs Bellamkonda Bhagyam, Krishna ...
2022 Latest Caselaw 9317 AP

Citation : 2022 Latest Caselaw 9317 AP
Judgement Date : 5 December, 2022

Andhra Pradesh High Court - Amravati

United India Ins Co Ltd., ... vs Bellamkonda Bhagyam, Krishna ... on 5 December, 2022

                   HIGH COURT OF ANDHRA PRADESH

                           MACMA No.738 of 2016

                            PROCEEDING SHEET

Sl.
No.     DATE                                                              OFFICE
                                        ORDER

NOTE

08. 05.12.2022 BVLNC, J Learned counsel for the petitioner/insurance company present and respondents present.

Heard both sides' arguments.

Judgment reserved.

_________ BVLNC, J dmr

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