The New India Assurance Co Ltd vs Kondepudi Srinivasa Rao Srinivas ...
2022 Latest Caselaw 9316 AP

Citation : 2022 Latest Caselaw 9316 AP
Judgement Date : 5 December, 2022

Andhra Pradesh High Court - Amravati

The New India Assurance Co Ltd vs Kondepudi Srinivasa Rao Srinivas ... on 5 December, 2022

                   HIGH COURT OF ANDHRA PRADESH

                           MACMA No.1166 of 2016

                            PROCEEDING SHEET

Sl.
No.     DATE                                                            OFFICE
                                         ORDER

NOTE

05 05.12.2022 BVLNC, J Heard. Learned counsel for the appellant. No representation for the respondents Reserved for judgment.

_________ BVLNC, J dmr

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