Dumpa Maruthi Rami Reddy vs The Special Deputy Collector,
2022 Latest Caselaw 5248 AP

Citation : 2022 Latest Caselaw 5248 AP
Judgement Date : 17 August, 2022

Andhra Pradesh High Court - Amravati

Dumpa Maruthi Rami Reddy vs The Special Deputy Collector, on 17 August, 2022

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No:      LAAS.No.61 of 2022

                                   PROCEEDING SHEET

Sl.
                                                ORDER

No DATE

03. 17.08.2022 MGR, J & TMR, J

I.A.No.2 of 2022 has been filed to condone the delay of 7113 days in filing this appeal against the decree and judgment dated 21.02.2002 in LAOP.No.70 of 1993. Learned Government Pleader for Appeals seeks time to file counter.

Post on 07.09.2022.

_________ MGR, J

_________ TMR, J Vjl

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