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Chenikala Ramanaiah vs The Special Deputy Collector
2022 Latest Caselaw 5247 AP

Citation : 2022 Latest Caselaw 5247 AP
Judgement Date : 17 August, 2022

Andhra Pradesh High Court - Amravati
Chenikala Ramanaiah vs The Special Deputy Collector on 17 August, 2022
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No:      LAAS.No.62 of 2022

                                   PROCEEDING SHEET

Sl.
                                                ORDER

No DATE

03. 17.08.2022 MGR, J & TMR, J

I.A.No.2 of 2022 has been filed to condone the delay of 6951 days in filing this appeal against the decree and judgment dated 10.08.2001 in LAOP.No.19 of 1991. Learned Government Pleader for Appeals seeks time to file counter.

Post on 07.09.2022.

_________ MGR, J

_________ TMR, J Vjl

 
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