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Syed Hussain Bi, vs Gangasani Venkata Lakshmi,
2022 Latest Caselaw 5246 AP

Citation : 2022 Latest Caselaw 5246 AP
Judgement Date : 17 August, 2022

Andhra Pradesh High Court - Amravati

Syed Hussain Bi, vs Gangasani Venkata Lakshmi, on 17 August, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: S.A. No.57 of 2011

PROCEEDING SHEET

Sl. OFFICE No ORDER DATE NOTE

12. 17.08.2022 Dr. VRKS, J

Learned counsel on both sides are in attendance and submitted arguments.

For judgment, post the matter on 23.08.2022.

_____________ Dr. VRKS, J ASH

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