S.Shajahan vs The State Of Andhra Pradesh
2022 Latest Caselaw 5129 AP

Citation : 2022 Latest Caselaw 5129 AP
Judgement Date : 11 August, 2022

Andhra Pradesh High Court - Amravati

S.Shajahan vs The State Of Andhra Pradesh on 11 August, 2022

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.25305 of 2022
                        PROCEEDING SHEET
Sl.                                                               OFFICE
      DATE         ORDER
No                                                                NOTE.
                   RNT,J
                        The writ petition is dismissed (vide a
1.

11.08.2022 separate judgment) ________ RNT,J Gk

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