Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

V. Subbamma, Krishna Dist Two ... vs Sure Butchamma, Another
2022 Latest Caselaw 5077 AP

Citation : 2022 Latest Caselaw 5077 AP
Judgement Date : 8 August, 2022

Andhra Pradesh High Court - Amravati

V. Subbamma, Krishna Dist Two ... vs Sure Butchamma, Another on 8 August, 2022

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: S.A.No.140 of 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

21. 08.08.2022 Dr.VRKS, J

Learned counsel on both sides are present and they extensively submitted their arguments, in respect of their contentions and made submission that the matter can be finally disposed of by a judgment.

Judgment reserved.

____________ Dr.VRKS, J vns

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs