Marri Srinivasa Rao vs Pathan Mastan Khan
2022 Latest Caselaw 5076 AP

Citation : 2022 Latest Caselaw 5076 AP
Judgement Date : 8 August, 2022

Andhra Pradesh High Court - Amravati

Marri Srinivasa Rao vs Pathan Mastan Khan on 8 August, 2022

Bench: Subba Reddy Satti

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO: S.A.No.210 of 2022
                               PROCEEDING SHEET
Sl.
                                                                                   OFFICE
No.     DATE                                ORDER
                                                                                    NOTE
03    08.08.2022

SRS,J

This appeal was admitted on 05.05.2022.

On 05.05.2022 this Court granted interim stay of all further proceedings including execution of the decree and judgment dated 11.03.2022 passed by the I Additional District Judge, Guntur in A.S.No.70 of 2014.

Since the appeal is admitted, interim order granted earlier by this Court is extended until further orders.

Post this appeal for hearing in usual hearing.

_______ SRS,J Ksp

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