State Road Transport Corporation vs . Kusum
2022 Latest Caselaw 5053 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                     Main case No. W.P.No.24699 of 2022

                               PROCEEDING SHEET

Sl. DATE                                    ORDER                            OFFICE
No.                                                                           NOTE
01. 05.08.2022         DR, J
                               In view of the ratio decided by this Court
                       in   W.P.No.21401/2006       by    following   the
                       judgment of the Apex Court in Uttar Pradesh
                       State Road Transport Corporation Vs. Kusum
                       and Ors1., there shall be stay of all further
                       proceedings,     pursuant    to   the   impugned
                       proceedings dated 02.07.2022 issued by the
                       2nd respondent for a period of two (02)

months.

Post after four (04) weeks for filing counter.

________ DR, J Pnr

2011(7) SCJ 40