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K. Bala Balaji vs A.Srinivas
2022 Latest Caselaw 2160 AP

Citation : 2022 Latest Caselaw 2160 AP
Judgement Date : 29 April, 2022

Andhra Pradesh High Court - Amravati
K. Bala Balaji vs A.Srinivas on 29 April, 2022
             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

 MAIN CASE: CIVIL REVISION PETITION No.877 OF 2022

                           PROCEEDING SHEET
Sl                                                                    OFFICE
      DATE                           ORDER
No                                                                     NOTE

1.

29.4.2022 NJS, J

CRP No.877 OF 2022

List the matter tomorrow i.e., on 30.4.2022, to enable the learned counsel for the petitioners to file a copy of the judgment of the Hon'ble Supreme Court.

_________ NJS, J vasu

 
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