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Karra Edukondalu vs M/S Shriram City Union Finance ...
2022 Latest Caselaw 2094 AP

Citation : 2022 Latest Caselaw 2094 AP
Judgement Date : 28 April, 2022

Andhra Pradesh High Court - Amravati
Karra Edukondalu vs M/S Shriram City Union Finance ... on 28 April, 2022
    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


      HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH
                          AND
     HON'BLE Mr. JUSTICE TARLADA RAJASEKHAR RAO


          CIVIL REVISION PETITION No.557 OF 2022

Karra Edukondalu, S/o.Nagamuni,
Hindu, Aged about years,
Occ : School Teacher,
O/o.Z.P.H. School, Mantripalem Village,
Movva Mandal, Krishna District.

                                            ...Petitioner/3rd J. Dr/3rd
                                                        Respondent

Versus

1. M/S. Shriram City Union Finance Limited, Challapalli Branch, Rep. by its Senior Manager, Authorised person, M.Kasi Veeranjaneyulu, S/o.Late Narasimha Rao, Hindu, Aged about 39 years, Occ : Business, R/o.Vijayawada, Krishna District.

... Respondent/D. Hr./Petitioner

2. Devu Seshu Babu, S/o.Narasimha Rao, Hindu, aged about years, Occ : Business, R/o.D.No.4-11, Thalasivavari Palem, Avanigadda, Krishna District.

... Respondent/1st JDR/1st Respondent

3. Karumuri Vasantha Rao, S/o.Subba Rao, Hindu, aged about years, R/o.D.No.3-45, Chiruvollanka, Avanigadda, Krishna District.

... Respondent/2nd JDR/2nd Respondent

Counsel for the petitioner : Mr. K. Ramakoteswara Rao, Advocate.

Counsel for the respondent no.1 : --

Counsel for the respondent no.2 : --

Counsel for the respondent no.3 : --

ORAL JUDGMENT Date: 28.04.2022

((Per Hon'ble Mr. Justice Ahsanuddin Amanullah)

Mr. K. Ramakoteswara Rao, learned counsel for the

petitioner, submits that he may be permitted to withdraw the

Civil Revision Petition as the matter has already been settled with

the respondent no.1.

2. Despite notice being served on the respondents, nobody

appeared on their behalf.

3. In the aforesaid, the Civil Revision Petition stands

disposed of as withdrawn. No order as to costs.

4. Miscellaneous petitions, if any, pending also stand

disposed of.

________________________________ (AHSANUDDIN AMANULLAH, J)

__________________________________ (TARLADA RAJASEKHAR RAO, J)

AMD

HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH AND HON'BLE Mr. JUSTICE TARLADA RAJASEKHAR RAO

CIVIL REVISION PETITION No.557 OF 2022

Date : 28.4.2022

AMD

 
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