Citation : 2022 Latest Caselaw 1990 AP
Judgement Date : 22 April, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.22498 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J 22.04.2022 The writ petition is dismissed. (vide separate judgment)
________ RNT,J Gk
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